Ashok Kumar Chaurasia vs State Of U.P. And 3 Others
2026 Latest Caselaw 72 ALL

Citation : 2026 Latest Caselaw 72 ALL
Judgement Date : 29 January, 2026

[Cites 0, Cited by 0]

Allahabad High Court

Ashok Kumar Chaurasia vs State Of U.P. And 3 Others on 29 January, 2026

Author: Piyush Agrawal

Bench: Piyush Agrawal





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:20153
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 42 of 2025   
 
   Ashok Kumar Chaurasia    
 
  .....Applicant(s)   
 
 Versus  
 
   State Of U.P. And 3 Others    
 
  .....Opposite Party(s)       
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Ankit Shukla, Gulrez Khan, Javed Husain Khan, Rajeev Ratan Shukla   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
C.S.C.   
 
     
 
 Court No. - 7
 
   
 
 HON'BLE PIYUSH AGRAWAL, J.

The application is allowed.

For order, see order of date passed in ARCO No. 43 of 2025.

(Piyush Agrawal,J.)

January 29, 2026

Amit Mishra

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