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Rai Anoop Prasad vs State Of U.P. And Another
2026 Latest Caselaw 260 ALL

Citation : 2026 Latest Caselaw 260 ALL
Judgement Date : 11 February, 2026

[Cites 0, Cited by 0]

Allahabad High Court

Rai Anoop Prasad vs State Of U.P. And Another on 11 February, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:29736
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
APPLICATION U/S 482 No. - 12968 of 2024   
 
   Rai Anoop Prasad    
 
  .....Applicant(s)   
 
 Versus  
 
   State of U.P. and Another    
 
  .....Opposite Party(s)       
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Aditya Prakash Singh, Sushil Shukla   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
G.A., Rajesh Kumar Pandey   
 
     
 
 Court No. - 78
 
   
 
 HON'BLE AVNISH SAXENA, J.       

1. Dismissed.

2. For order, see order of date passed in Application u/s 482 No. 15862 of 2024.

(Avnish Saxena,J.)

February 11, 2026

Abhishek Sri.

 

 

 
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