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Janak Singh And 3 Others vs Markandey Mishra And 5 Others
2026 Latest Caselaw 257 ALL

Citation : 2026 Latest Caselaw 257 ALL
Judgement Date : 11 February, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Janak Singh And 3 Others vs Markandey Mishra And 5 Others on 11 February, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


Neutral Citation No. - 2026:AHC:29786
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD 
 
MATTERS UNDER ARTICLE 227 No. - 1380 of 2026   
 
   Janak Singh And 3 Others    
 
  .....Petitioner(s)   
 
 Versus  
 
   Markandey Mishra And 5 Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Amar Nath Singh, Anju Yadav   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 5
 
   
 
 HON'BLE MANISH KUMAR NIGAM, J.      

1. Heard learned counsel for the petitioners and perused the record.

2. This petition has been filed against an order dated 07.11.2025 by which an application moved by the petitioner for framing an issue and remanding the same to the trial court, has been rejected by the appellate court.

3. In my view, no illegality has been committed by the court below, therefore, I am not inclined to interfere in the matter.

4. However, in case, at the time of disposal of the appeal, the appellate court finds that framing of issue is necessary then the same may be framed be remanded without being prejudiced by this order.

5. With the aforesaid observation, this petition stands disposed of.

(Manish Kumar Nigam,J.)

February 11, 2026

Ved Prakash

 

 

 
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