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Smt. Shiv Devi vs Shriram And 2 Others
2026 Latest Caselaw 141 ALL

Citation : 2026 Latest Caselaw 141 ALL
Judgement Date : 2 February, 2026

[Cites 1, Cited by 0]

Allahabad High Court

Smt. Shiv Devi vs Shriram And 2 Others on 2 February, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2026:AHC-LKO:7453
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW 
 
MATTERS UNDER ARTICLE 227 No. - 7540 of 2025   
 
   Smt. Shiv Devi    
 
  .....Petitioner(s)   
 
 Versus  
 
   Shriram And 2 Others    
 
  .....Respondent(s)       
 
   
 
  
 
Counsel for Petitioner(s)   
 
:   
 
Manish Kumar Tripathi, Rajiv Raman Srivastava   
 
  
 
Counsel for Respondent(s)   
 
:   
 
 
 
   
 
     
 
 Court No. - 17
 
   
 
 HON'BLE SUBHASH VIDYARTHI, J.     

1. Upon the case being called out, nobody has put in appearance to press the petition nor any request for adjournment of the case is made.

2. The petition was filed on 20.12.2025 and it has been passed over on four earlier occasions.

3. However, in the interest of justice, the case is adjourned.

4. List this case in the list of fresh cases on 05.02.2026.

5. In case nobody put in appearance to assist the Court even on the next date, the Court will proceed to pass appropriate orders.

(Subhash Vidyarthi,J.)

February 2, 2026

-Amit K-

 

 

 
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