Mr.A @ Mr.N Thru. His Mother Mrs. S And ... vs State Of U.P. Thru. Prin. Secy. Home ...
2026 Latest Caselaw 131 ALL

Citation : 2026 Latest Caselaw 131 ALL
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Allahabad High Court

Mr.A @ Mr.N Thru. His Mother Mrs. S And ... vs State Of U.P. Thru. Prin. Secy. Home ... on 2 February, 2026





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


Neutral Citation No. - 2026:AHC-LKO:7536
 

 
HIGH COURT OF JUDICATURE AT ALLAHABAD
 
LUCKNOW 
 
APPLICATION U/S 482 No. - 727 of 2026   
 
   Mr.A @ Mr.N Thru. His Mother Mrs. S And Another    
 
  .....Applicant(s)   
 
 Versus  
 
   State Of U.P. Thru. Prin. Secy. Home Deptt. Lko. And Another    
 
  .....Opposite Party(s)       
 
   
 
  
 
Counsel for Applicant(s)   
 
:   
 
Suraj Kumar   
 
  
 
Counsel for Opposite Party(s)   
 
:   
 
G.A.   
 
     
 
 Court No. - 16
 
   
 
 HON'BLE BRIJ RAJ SINGH, J.

Disposed of.

See the order of the day passed in APPLICATION U/S 482 No. 9858 of 2025.

(Brij Raj Singh,J.)

February 2, 2026

Mohit Singh/-

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