Girjashankar Pandey vs State Of U.P. Thru. Prin. Secy. ...
2025 Latest Caselaw 4171 ALL

Citation : 2025 Latest Caselaw 4171 ALL
Judgement Date : 30 January, 2025

Allahabad High Court

Girjashankar Pandey vs State Of U.P. Thru. Prin. Secy. ... on 30 January, 2025

Author: Abdul Moin

Bench: Abdul Moin





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2025:AHC-LKO:6585
 

 
Court No. - 5
 

 
Case :- WRIT - A No. - 6164 of 2024
 

 
Petitioner :- Girjashankar Pandey
 
Respondent :- State Of U.P. Thru. Prin. Secy. Development Of Namami Gange U.P. Lko. And 6 Others
 
Counsel for Petitioner :- Sanjay Kumar Srivastava,Akshat Kumar
 
Counsel for Respondent :- C.S.C.,Rishabh Kapoor
 

 
Hon'ble Abdul Moin,J.

The writ petition is partly allowed.

For judgment, see the judgment and order dated 30.01.2025 passed in WRIT - A No. 17904 of 2020.

Order Date :- 30.1.2025

Mohit Singh/-

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