Kanti Devi vs Udayveer Singh And 8 Others
2024 Latest Caselaw 37436 ALL

Allahabad High Court

Kanti Devi vs Udayveer Singh And 8 Others on 13 November, 2024

Author: Saumitra Dayal Singh

Bench: Saumitra Dayal Singh

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:177994-DB
 
Court No. - 39
 

 
Case :- FIRST APPEAL No. - 905 of 2017
 

 
Appellant :- Kanti Devi
 
Respondent :- Udayveer Singh And 8 Others
 
Counsel for Appellant :- Sushil Kumar Pandey
 

 
Hon'ble Saumitra Dayal Singh,J.
 

Hon'ble Donadi Ramesh,J.

1. List revised.

2. None present for the appellant, in either call.

3. Present appeal has been filed under Section 19 of the Family Court Act, 1984, arising from judgment and order dated 31.05.2017 passed by Principal Judge, Family Court, Auraiya, in Case No. 06 of 2011 (Udayveer Singh Vs. Omprakash and others), whereby the learned Court below has appointed Udayveer Singh as the guardian of the minor, Aman Kumar. The said minor is described to be born on 19.06.2004. He would have now attained the age of majority.

4. Accordingly, the appeal has been rendered infructuous by efflux of time. It is dismissed as infructuous.

Order Date :- 13.11.2024

Noman

(Donadi Ramesh, J.) (S.D. Singh, J.)