Manoj Yadav And 4 Others vs State Of U.P. And Another
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Allahabad High Court

Manoj Yadav And 4 Others vs State Of U.P. And Another on 7 November, 2024

Author: Sanjay Kumar Pachori

Bench: Sanjay Kumar Pachori

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:175001
 
Court No. - 77
 
Case :- APPLICATION U/S 482 No. - 26948 of 2024
 
Applicant :- Manoj Yadav And 4 Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Durgesh Kumar Shukla,Ramesh Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Sanjay Kumar Pachori,J.
 

Heard Sri Preetpal Singh, Advocate, holding brief of Sri Durgesh Kumar Shukla, learned counsel for the applicants and learned A.G.A. for the State and perused the material on record.

The present application under Section 482 of the Code of Criminal Procedure, 1973 has been filed to quash entire proceedings of Criminal Case No. 1015 of 2024, (State Vs. Manoj Yadav and others) arising out of Case Crime No.283 of 2023, under Sections 147 and 506 of I.P.C., Police Station- Bhagatpur, District- Moradabad, pending in the Court of Judicial Magistrate, Thakurdwara, Moradabad.

Learned counsel for the applicants submits that applicants were not arrested during the course of investigation and the charge-sheet have been submitted against them. It is further submitted that the .

After some arguments, learned counsel for the applicants wants to withdraw the application with liberty to file a regular bail application before the court of competent jurisdiction.

In case bail application is filed by the learned counsel for the applicants, the same shall be decided in the light of the observations made in the judgments rendered by the Supreme Court in Satender Kumar Antil Vs. Central Bureau of Investigation & Another, (2021) 10 SCC 773, Siddharth Vs. The State of Uttar Pradesh & Another 2022 (11) SCC 676 and Aman Preet Singh Vs. C.B.I. through Director 2021 SCC Online SC 941.

The application stands disposed of with the aforesaid liberty.

Order Date :- 7.11.2024

Akram