Citation : 2024 Latest Caselaw 19612 ALL
Judgement Date : 29 May, 2024
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2024:AHC-LKO:41030 Court No. - 15 Case :- CRIMINAL REVISION No. - 590 of 2024 Revisionist :- Mohd. Kafeel Ansari Opposite Party :- State Of U.P. Thru. Home Secy. Lko. And Another Counsel for Revisionist :- Muzammil Asad,Ashok Kumar,Kubra Fatima Counsel for Opposite Party :- G.A. Hon'ble Karunesh Singh Pawar,J.
Heard learned counsel for the revisionist, learned A.G.A. for the State-respondent No.1.
In view of the proposed order being passed, notices to respondent No.2 is dispensed with.
Perused the record.
From perusal of the record, it is evident that the revisionist is employed in a government school as Government Teacher earning Rs.55,000/- as salary and has sufficient source of income. On the contrary, respondent No.2 is a destitute and is unable to maintain herself, she was subjected to cruelty due to demand of dowry and due to that reason she is staying away from the revisionist for sufficient cause. She has been neglected by the revisionist although it is fairly admitted by learned counsel for the revisionist that till date, Rs.2,66,000/- interim maintenance is due upon the revisionist which has not been paid by him, this shows the negligence of revisionist to maintain his wife. The respondent No.2 is residing away from the revisionist for sufficient cause, the relevant part of the judgment is extracted below:-
9. ???????? ????????????? ????? ?????? 1, 2, 3 ? 4
??????? ??? ??????? ?? ???????? ?? ??? ???? ???? ?????? ?? ?? ???????? ??? ?????? ??????? ?? ?? ???? ???? ?? ?? ???? ??????? ??????? ??? ??????? ?? ????? ???? ??? ??? ??? ???
10. ????????????? ????? ?????? 1, 2, 3 ? 4 ?? ????? ??? ???? ????????? ???? 125 ?????????? ?? ???????? ?? ????? ???? ?? ??? ??????? ?? ????? ?? ???? ?????????-1, ??? ?????????? ?? ???? ?????????-2, ???????? ????? ???
11. ???? ?????????-1 ??????? ????? ????? ?? ???? ????? ??????? ???? ??? ???? ???-???? ????????? ???? ?? ????? ?? ?????? ???? ?? ?? ?? ????? ?? ?? ??????? ? ???? ????????? ?????? ???? ??? ??? ?? ??? ?? ???? ? ?????????? ????? ?? ???? ?? ???? ??? ???????? ? ???? ???? ??? ??????? ?????? ????? ??? ??????? ?? ?? 65,000/- ????? ???? ???? ??? ??????? ???? ???-???? ???? ??? ?????? ?? ?? ?????? ?? ?????? ??? ??????? ???????? ??????? ?? ???? ??? ??? ???? ??? ???????????? ??? ???? ???? ?? ?? ?????? ?? ?? ????? ?? ?? ???? ?? ?? ??? ????? ???? ??? ??? ????? ??? ???? ??? ????, ???, ????, ?????? ?? ??? ??? ????? ??? ?? ???? ?? ???????-??? ??? ?? ?? ?? ?? ??????? ????? ??? ????-???? ????? ?? ????? ??? ???? ??? ???? ?? ??? ??? ??? ?? ?? ????? ???? ??, ?? ???? ??? ??? ???? ??? ??? ??? ???? ??? ???? ????? ?? ??? ?? ??? ??, ????? ???? ????? ???? ??? ???? ??? ??? ??? ?? ?????? ? ?????? ??? ??? ??? ??? ??? ?????? ??? ????, ?? ?? ???? ???? ??, ????? ???? ?? ??? ?????? ?????? ??? ??? ??? ???? ???????????? ?? ?? ?????? ?? ?? ?? ????? ?? ?? ??? ???? ??? ?? ???? ???? ?? ?? ????? ?? ?? ???? ??? ?? ?? ??? ???? ??? ??? ???? ???? ?? ??? ??? ??????? ???? ??? ?? ?????? ??????? ?? ???? ?????????-1 ???? ??? ??????? ?? ???? ?? ??? ??? ??? ????? ???? ??? ?? ????? ??????? ?? ???????? ???? ?? ?????????? ???? ?? ???? ??? ??????? ?? ???? ?????????-1 ??????? ?? ????-125 ???????? ?? ????????? ???? ?? ????? ?? ?????? ???? ???
12. ?????? ?????????-2 ??? ?????????? ?? ?? ??????? ?? ??? ??, ?? ???? ????? ??????? ???? ??? ??????? ?? ????-125 ???????? ?? ????? ?? ???????? ?? ??????? ???? ?? ??? ???????????? ??? ???? ???? ?? ?? ?????? ?? ????? ?? ?? ???? ??? ?? ???? 30 ????? ??? 2019 ?? ??? ??? ???? ?? ?? ??? ????? ??? ????? ?? ???? ?????? ?? ?? ?? ???? ????????? ??????? ?????? ?? ?????? ????????? ?? ??? ???? ?? ?????? ?? ???? ???? ?? ?? ?? ????? ?? ?? ???? ??????? ?? ?? ?????? ?????????? ??? ?? ???? ???? ??? ???? ?? ??? ?? ?? ???? ???? ??? ????? ???? ?? ??? ???? ?????? ?? ????? ??? ?? ?????? ??????? ?? ??? ??? ?????????? ?? ????? ?????????-2 ?? ???? ?? ??????? ?? ???-???? ????????? ???? ?? ???? ?? ?????? ???? ?? ?? ?? ?????? ???? ?? ?? ??????? ? ???? ????????? ?? ??????? ?? ??? ???? ?? ???? ?? ???? ??? ????????? ?????
13 ?????? ?????????-1 ??? ????? ?????? ?? ???? ????? ??????? ??????? ??? ???? ??? ??? ???? ?? ?? ???? ????? ????-???? ????? ???????? ??. ???? ???????? ??? ????????? ?? ?? ????? ?? ?? ????? ??????? ????? ??, ????? ???? ????? 60-70 ???? ????? ???????? ?? ???? ??? ???????????? ??? ?? ?????? ?? ?? ????? ?? ?? "???...???? ????? ????? ???? ????? ?? ?? ??? ?? ???? ????? ??? ???? ???? ???? ??? ???? ???-???? ???? ??? ??? ?? ??? ???? ????? ???? ???? ??? ???? 9 ?? ?????? ??????? ????? ???? ??? ????? ??, ?? ???? ?? ?? ?????? ?? ?????? ?????? ????? ???? ???? ????? ??? ?? ??? ???? ???? ??? ???, ?? ?? ?????? ?? ?????? ???? ??? ??? ?????? ?? ??? ??? ????" ?? ?????? ????????-1 ?? ???????????? ?? ?? ???? ????? ??? ?? ?? ??????? ??? ???? ????? ?? ??????? ?? ??? ???? ??? ???? ???? ??? ???? ????? ??????? ?? ???????????? ???? ?? ?? ????? ???? ?? ?? ?? ????? ??????? ???? ??? ??? ???????????? ??? ?????? ?????????? ???? ???? ?? ??? ??????? ?? ???????? ??? ??????? ???? ?? 1 ?????? ?? 60-70 ???? ????? ????? ?? ??? ?????? ?? ????? ??? ??? ?????? ?????????-1 ???? ?? ??????? ?? ???-???? ????????? ???? ?? ????? ?? ??? ????? ???? ???? ?? ?? ? ?? ??????? ?? ???????? ?? ???? ?? ???? ?? ??? ?????? ???? ???
14. ????????-2, ????? ???? ?? ???? ???????????? ??? ???? ???? ?? ????? ?? ?? "????? ????? ?? ??? ???? ?????? ?? ????? ??? ??? ???? ????????... ???? ???? ???? ??? ?? ?? ?? ???? ?? ????? ??? ??? ??? ???? ?????? ?????? ??????? ?? ?? ??? ???? ???? ???? ??? ????? ??? ?? ?? ??????? ???????. ???? ?? ?? ???? ??? ?? ?? ??? ???? ?? ???? ????? ?? ?????? ?? ??? ??? ?????? ???? ???? ?? ?? ????????.??? ????? ???? ?? ??????? ????? ?? ??? ???? ?? ??? ???? ????.??... ???? ?? ??????? ?? ?? ???? ?????? ? ???? ?????? ?? ??????? ????? ??? 227/20 ???? 498A, 323, 504, 506, 509 ? 3/4 ?????? ???? ?? ?????? ???? ??, ?????? ??? ??? ????? ?? ???? ??????? ?? ?? ?? ???????? ?? ?????? ?? ???????? ?????? ?? ??? ??????? ???? ?? ?? ?? ??????? ?? ?? ???? ????? ????? ?? ???? ?? ??? ?? ?????? ?? ?? ?? ???? ??? ?? ?? ???? ????? ?????? ???????? ??? ??????? ??, ???? ????? ???? ????? ?????? ?? ??? ?? ??????? ???? ??? ?? ?? ?? ?????? ???????? ??? ??????? ??? ??? ?? ?????? ?? ??????? ?? ??????? ?? ??? ??? ??? ??????? ???? ???
15. ???????? ?????? ??? ??????? ?? ?????? ???????? ??? ??????? ???? ?? ???? ????? ?? 55,000/-????? ???? ?? ??????? ??? ??????? ?? ?? ?? ??????? ?????? ?? ??? ????? ??????? ????????? ??????? ???????? ???? ??? ??? ??????? ?? ??????? ???? ????????? ?? ?????? ????? ???????? ??? ?????? ???? ?? ????? ?? ????????? ??????? ???????? ???
16. ???????? ?? ?? ?? ?? ??????? ??? ?????? ?????? ???????? ?? ???????? ???? ??????? AIR 2008 SUPREME COURT 530 ?? ???? ???????? ???????? ?? ??? ??, ?????? ?? ??????? ???? ??? ?? ?? ??? ????? ??? ?? ?? ??? ??, ?? ????? ??? ???? ?? ?? ??? ?? ???-???? ??????? ???? ?? ??? ??????????? ???? ?? ???? ???
17 ??????? ???????? ??????? ???? ?? ?????? ????? ???????? ? ???? 2004 CRLJ 3934 ?? ????? ??? ?????? ???????? ???? ???????? ?? ???? ???????? ?? ???? 9 ??? ?? ??? ??? ?? ?? ????? ?? ??????? ??? ????? ?? ???? ??? ?? ?? ?????? ?????? ?? ???? ????- ???? ?? ???? ???? ??? ??? ?? ?? ?? ??? ??? ?? ???? ??? ?? ??? ???? ??????? ???? ?? ??????? ???
18. RAJATHI VS C.GANESAN AIR 1999 SUPREME COURT 2374 ?? ????? ??? ?????? ?????? ???????? ?????? ?? ??????? ???? ??? ?? ?? ??????????/??????? ?? ?? ???? ????? ?? ?? ???? ???-???? ???? ??? ?????? ??, ???? ?? ??? ???????? ???
19 ?? ????? ??? ???? ???????? ????? ??????? ??? ??? ??????? ??? ???? ??????????? AIR 1991 SC 1972, ?????????? ??, ?????? ?????? ?????? ???????? ?????? ?? ????????? ???? ??? ?? ?? ??? ????? ?? ???? ?? ???? ???? ????????? ???? ?? ??? ?? ?? ??? ?????? ??? ????? ?? ??? ?? ??? ???? ??????????? ???????????? ?? ??????? ???
20. ?????? ?? ?????? ?? ?? ?? ??????? ?? ???-??? 65 ???? ????? ?? ?? ???? ??? ??? ???????? ??????? ???????? ???? ???? ??? ??, ????? ??????? ?? ?? ?? ???????? ????????? ??????? ?? ?? ?????? ?? ?? ??????? ?? ?? 55,000/- ????? ????? ?? ?????? ???
21. ?? ???????? ??? ?????? ??????? ?? ???????? ?? ?? ?????? ?? ?? ??????? ?? ???? ??? ????? ??, ???? ?????? ??????? ?? ???-???? ??? ??????? ???? ??? ??, ??????? ???? ???-???? ????? ???? ??? ?????? ?? ??? ?? ??????? ?? ????????? ?? ???????? ???? ???? ?? ??? ???
22. ???????? ????? ??????-1 ?? 4 ???????? ????????? ???? ???? ???
23. ??????? ??? ??????? ?? ???????? ??? ???????? ??? ?????? ??????? ?? ????? ??????? ?? ?? ?????? ?? ?? ??????? ??????? ?? ??????? ???? ??? ???? ?? ??? ????? ???? ??? ??? ??? ??? ??? ??????? ? ????????? ???? ?-3 ?? ????-125 ???????? ????? ???-???? ?????? ?? ???? ????? ??? ?? ??????? ???? ???? ????? ???
????
24. ?????????? ????? ???? ?? ????????? ???? ?-3 ??????? ???? 125 ?????????, ????? ??? ?? ??????? ???? ???? ??? ??????? ??? ???? ?????? ?? ?????? ???? ???? ?? ?? ?? ????????? ???? ??????? ???? 125 ?????????? ?? ????? ?? ???? ?? ???? ????? /??????? ????? ???? ?? ??? 7000/- (??? ???? ?????) ???????? ??? ???? ?????? ??? ??? ??? ?????? / ???? ?? ???? ?? ?????? ??? ???? ????? /??????? ????? ???? ?? ??? 14,000/- (???? ???? ?????) ???????? ???-???? ?? ??? ??? ??? ???? ??????? ?????? ??? ? ???? ???? ?? ?????? ??? ?????????? ?? ?? ?????? ???? ?? ?? ??????? ???-???? ?? ?????? ???????? ?? ?????? ?? ???? ?? ?????
25. ?? ???-???? ?? ?????? ???????? ??? ?? 10 ????? ?? ??? ?????"
On due consideration to the judgment of Supreme Court passed in the case of Rajnesh versus Neha and others reported in [2021 (114) ACC 645 SC] so also the record as well as the argument advanced by learned counsel for the revisionist, I find no illegality in the order impugned.
For the reasons aforesaid, revision being devoid of merits is accordingly dismissed.
Order Date :- 29.5.2024
Saurabh Yadav/-
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