Saturday, 09, May, 2026
 
Torrent Pharma ADVT
latestlaws android app
latestlaws iOS app
 
 
Expand O P Jindal Global University
trademarkclick
 
  
  
 
 
2026 2025 2024 2023 2022 2021 2019 2018 2017 2016 2015 2014 2013 2012 2011 2005
January February March April May June July August September October November December
 

Jarendra Singh vs U.P. Jal Nigam Gramin Lko Thru. Its ...
2024 Latest Caselaw 17377 ALL

Citation : 2024 Latest Caselaw 17377 ALL
Judgement Date : 15 May, 2024

Allahabad High Court

Jarendra Singh vs U.P. Jal Nigam Gramin Lko Thru. Its ... on 15 May, 2024





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2024:AHC-LKO:37272
 
Court No. - 20
 

 
Case :- WRIT - A No. - 3758 of 2024
 

 
Petitioner :- Jarendra Singh
 
Respondent :- U.P. Jal Nigam Gramin Lko Thru. Its Chairman And 3 Others
 
Counsel for Petitioner :- Jitendra Singh,Abhinav Singh
 
Counsel for Respondent :- Rishabh Kapoor
 

 
Hon'ble Shree Prakash Singh,J.

1. Affidavit filed in support of the memo of the writ petition is defective as the same is against the rules of the Court.

2. Resultantly, the writ petition is dismissed with liberty to the petitioner to file a fresh.

3. Office is directed to return the certified copies of the orders/Judgments, if any, to the learned counsel for the petitioner forthwith.

4. Sri Rishabh Kapoor, counsel for opposite parties is present.

5. Consigned to records

Order Date :- 15.5.2024

Mayank

 

 

 
Download the LatestLaws.com Mobile App
latestlaws android app
latestlaws iOS app
 
Join latestlaws whatsapp group
 
Latestlaws Newsletter
 

Publish Your Article

Publish Your Article
 

Campus Ambassador

Campus Ambassador
 

Media Partner

Media Partner
 

Campus Buzz

campuss Buzz
 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents: Lexidem Offline Internship Program, 2026
 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

LatestLaws.com presents Lexidem Online Internship, 2026
 
Whatsapp Channel
 

LatestLaws Partner Event : IJJ

IJJ
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Smt. Nirmala Devi Bam Memorial International Moot Court Competition
 
IDRC (Indian dispute resolution centre)
 
Latestlaws Newsletter
 
Latestlaws.com App and Features
 
O P Jindal Global University
 
Vips
 
Sandeep Logistics
 
 
start up India
the world of Laws
IDRC
 
About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs