Vishal Tyagi And Antoher vs State Of U.P. And Antoher
2024 Latest Caselaw 16258 ALL

Citation : 2024 Latest Caselaw 16258 ALL
Judgement Date : 8 May, 2024

Allahabad High Court

Vishal Tyagi And Antoher vs State Of U.P. And Antoher on 8 May, 2024





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:84500
 

 
Court No. - 91
 

 
Case :- APPLICATION U/S 482 No. - 32668 of 2023
 

 
Applicant :- Vishal Tyagi And Antoher
 
Opposite Party :- State Of U.P. And Antoher
 
Counsel for Applicant :- Ankur Tyagi,Sushil Dubey
 
Counsel for Opposite Party :- G.A.,Sunder Singh,Sunil Singh
 

 
Hon'ble Prashant Kumar,J.

1. Heard learned counsel for the parties.

2. Judgment reserved.

Order Date :- 8.5.2024

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