Smt Ratni Singh And 6 Others vs Mamraj
2024 Latest Caselaw 15390 ALL

Citation : 2024 Latest Caselaw 15390 ALL
Judgement Date : 2 May, 2024

Allahabad High Court

Smt Ratni Singh And 6 Others vs Mamraj on 2 May, 2024

Author: Ajit Kumar

Bench: Ajit Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2024:AHC:78542
 
Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 5488 of 2024
 

 
Petitioner :- Smt Ratni Singh And 6 Others
 
Respondent :- Mamraj
 
Counsel for Petitioner :- Tanisha Jahangir Monir
 

 
Hon'ble Ajit Kumar,J.

1. Issue notice to respondent-judgment debtor returnable within eight weeks. Steps for service be taken within two weeks.

2. List on the date indicated in the notice.

Order Date :- 2.5.2024

Deepika

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