Citation : 2024 Latest Caselaw 202 ALL
Judgement Date : 3 January, 2024
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2024:AHC-LKO:693 Court No. - 19 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1814 of 2021 Applicant :- Dr.Chandra Bhushan Pal Opposite Party :- Prashant Trivedi Addl.Chief.Secy. Ayush Gov.Of U.P. And Anr. Counsel for Applicant :- Sanjay Kumar Srivastava,Akshat Kumar Hon'ble Shree Prakash Singh,J.
Case called out. None present for the petitioner.
Learned standing counsel for the State submits that the order dated 10.12.2019 has been complied with, as the order has been passed by the Additional Chief Secretary, Department of Ayush on 15.10.2020 while considering the ratio of the judgment of Dr Amrendra Narayan Srivastava. He further submits that if the petitioner has any grievance, still remain to be adjudicated, he may challenge the order dated 15.10.2020.
In view of the aforesaid statement of counsel for the State, the contempt notice are discharged.
The contempt petitions is dismissed.
Consigned to records.
Order Date :- 3.1.2024
Mayank
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!