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Moninder Singh Pandher vs Central Bureau Of Investigation
2023 Latest Caselaw 28832 ALL

Citation : 2023 Latest Caselaw 28832 ALL
Judgement Date : 16 October, 2023

Allahabad High Court
Moninder Singh Pandher vs Central Bureau Of Investigation on 16 October, 2023
Bench: Ashwani Kumar Mishra, Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:199091-DB
 
Court No. - 46
 

 
Case :- CAPITAL CASES No. - 197 of 2018
 

 
Appellant :- Moninder Singh Pandher
 
Respondent :- Central Bureau Of Investigation
 
Counsel for Appellant :- Swetashwa Agarwal,Salil Srivastava,Syed Mohammad Nawaz
 
Counsel for Respondent :- Gyan Prakash,A.G.A.,Gyan Prakash
 

 
Hon'ble Ashwani Kumar Mishra,J.

Hon'ble Syed Aftab Husain Rizvi,J.

Allowed.

For detailed judgment, see judgment of the date passed in Capital Cases No. 196 of 2018.

Order Date :- 16.10.2023

Raziq Ali

 

 

 
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