Ramesh Chandra Yadav vs State Of U.P.
2023 Latest Caselaw 28426 ALL

Citation : 2023 Latest Caselaw 28426 ALL
Judgement Date : 12 October, 2023

Allahabad High Court

Ramesh Chandra Yadav vs State Of U.P. on 12 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:197406
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12506 of 2019
 
Applicant :- Ramesh Chandra Yadav
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Raj Kumar Sharma,Neeraj Pandey
 
Counsel for Opposite Party :- G.A.,Suneel Kumar Yadav
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 12.10.2023

Pravin

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