Vipin vs State Of U.P.
2023 Latest Caselaw 28423 ALL

Citation : 2023 Latest Caselaw 28423 ALL
Judgement Date : 12 October, 2023

Allahabad High Court

Vipin vs State Of U.P. on 12 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:197578
 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 7781 of 2020
 

 
Applicant :- Vipin
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Rajrshi Gupta,Dileep Kumar(Senior Adv.),Shambhawi Shukla
 
Counsel for Opposite Party :- G.A.,Neeraj Kumar Sharma
 

 
Hon'ble Ajay Bhanot,J.

Status report sent by the learned trial court records that the matter posted for final hearing.

Learned trial court is directed to conclude the hearing and render its judgment within a period of one month.

The bail application is dismissed.

A copy of this order be communicated to the learned trial judge through the learned District Judge, Sambhal by the Registrar (Compliance) by FAX.

Order Date :- 12.10.2023

Jaswant

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