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Life Insurance Corporation Of ... vs Auto Tractors Ltd. In Liquidation ...
2023 Latest Caselaw 28148 ALL

Citation : 2023 Latest Caselaw 28148 ALL
Judgement Date : 11 October, 2023

Allahabad High Court
Life Insurance Corporation Of ... vs Auto Tractors Ltd. In Liquidation ... on 11 October, 2023
Bench: Rohit Ranjan Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196124
 
Court No. - 9
 

 
Case :- COMPANY APPEAL DEFECTIVE No. - 8 of 2015
 

 
Appellant :- Life Insurance Corporation Of India
 
Respondent :- Auto Tractors Ltd. In Liquidation Thr.The Official Liquida
 
Counsel for Appellant :- Pratik J. Nagar
 
Counsel for Respondent :- Pratik Kumar
 

 
Hon'ble Rohit Ranjan Agarwal,J.

Sri J. Nagar, learned Senior Counsel appearing for appellant states that appeal may be dismissed in view of para no. 36 of judgment dated 30.06.2022 rendered in Company Petition No. 74 of 1999.

In view of statement so made by counsel for the appellant, the company appeal is hereby dismissed.

Order Date :- 11.10.2023

V.S.Singh

 

 

 
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