Vikas vs State Of U.P.
2023 Latest Caselaw 28133 ALL

Citation : 2023 Latest Caselaw 28133 ALL
Judgement Date : 11 October, 2023

Allahabad High Court

Vikas vs State Of U.P. on 11 October, 2023

Bench: Ajay Bhanot





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:196319
 

 
Court No. - 66
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 21297 of 2020
 
Applicant :- Vikas
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Mohammad Sadab Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ajay Bhanot,J.

Learned AGA on the basis status report sent by the trial court submits that the trial has been concluded and the judgment has been rendered by the trial court.

The bail application has become infructuous.

The bail application is dismissed.

Order Date :- 11.10.2023

Pravin

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