Citation : 2023 Latest Caselaw 16473 ALL
Judgement Date : 23 May, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD ? Neutral Citation No. - 2023:AHC:114235 Court No. - 39 Case :- WRIT - C No. - 17473 of 2023 Petitioner :- Ramesh Chand Respondent :- State Of U.P. And 5 Others Counsel for Petitioner :- Onkar Nath Mishra Counsel for Respondent :- C.S.C Hon'ble Arun Kumar Singh Deshwal,J.
Heard learned counsel for the petitioner and learned Standing Counsel for the State.
By means of present petition, the petitioner is seeking direction to expedite the proceeding of Transfer Application No. 168/A, Computerized Case No. C-202215000001393(Ramesh Chand vs. Sub Divisional Officer(Sagari) & Others) filed under Section 212(2) of U.P. Revenue code, 2006, (hereinafter referred to as the 'Code'), pending before respondent No. 2.
By a detailed judgment passed in Writ-C No. 17072 of 2023 (Daya Shankar Vs. State of U.P. and 4 Others) dated 19.05.2023, directions were issued to expedite the proceedings under the Code of 2006. Therefore, the present writ petition is also disposed of in terms of the above judgment.
Order Date :- 23.5.2023
Ruhi H.
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