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Suresh Kumar Yadav vs The Chancellor, Veer Bahadur ...
2023 Latest Caselaw 16422 ALL

Citation : 2023 Latest Caselaw 16422 ALL
Judgement Date : 23 May, 2023

Allahabad High Court
Suresh Kumar Yadav vs The Chancellor, Veer Bahadur ... on 23 May, 2023
Bench: Karunesh Singh Pawar



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:36216
 
Court No. - 12
 

 
Case :- CIVIL MISC REVIEW APPLICATION No. - 57 of 2023
 

 
Applicant :- Suresh Kumar Yadav
 
Opposite Party :- The Chancellor, Veer Bahadur Singh Purvanchal University,Jaunpur And 3 Others
 
Counsel for Applicant :- Shubham Singh
 
Counsel for Opposite Party :- Mukteshwar Mishra,Alok Kumar Tripathi
 

 
Hon'ble Karunesh Singh Pawar,J.

Heard learned counsel for the applicant and Mr. Alok Kumar Tripathi, Advocate for respondents 2 and 3 as also perused the judgment under review.

On due consideration to the submission advanced and perusal of the order under review, there does not appear to be any illegality in order dated 21.4.2023 passed by this Court. No error which is apparent on the face of the record is evident from perusal of the order.

The application lacks merit and is accordingly dismissed.

Order Date :- 23.5.2023

kkb/

 

 

 
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