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M/S Bhadohi Hotels Ltd. vs Purvanchal Vidyut Vitran Nigam ...
2023 Latest Caselaw 15823 ALL

Citation : 2023 Latest Caselaw 15823 ALL
Judgement Date : 19 May, 2023

Allahabad High Court
M/S Bhadohi Hotels Ltd. vs Purvanchal Vidyut Vitran Nigam ... on 19 May, 2023
Bench: Salil Kumar Rai, Arun Kumar Deshwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Neutral Citation No. - 2023:AHC:110583-DB
 
Court No. - 39
 

 
Case :- WRIT - C No. - 20484 of 2011
 

 
Petitioner :- M/S Bhadohi Hotels Ltd.
 
Respondent :- Purvanchal Vidyut Vitran Nigam Ltd. And Others
 
Counsel for Petitioner :- Ajay Kumar Singh,Ashish Kumar Singh,Girish Kumar Gupta
 
Counsel for Respondent :- H.P. Dube,A.N. Singh,S.C.
 

 
Hon'ble Salil Kumar Rai,J.

Hon'ble Arun Kumar Singh Deshwal,J.

The issue raised in the present petition has already been decided by this Court vide its judgment and order dated 03.03.2023 passed in Writ C No.30898 of 2016 and the claim of the petitioner has been rejected by the aforesaid order passed by the Co-ordinate Bench of this Court.

In view of the aforesaid, the present petition is dismissed in terms of the order dated 03.03.2023 passed by this Court.

Order Date :- 19.5.2023

Vipasha

 

 

 
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