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Shivkaran Singh vs Mr. Sunil Kumar Dobhaal, Addl. ...
2023 Latest Caselaw 14734 ALL

Citation : 2023 Latest Caselaw 14734 ALL
Judgement Date : 10 May, 2023

Allahabad High Court
Shivkaran Singh vs Mr. Sunil Kumar Dobhaal, Addl. ... on 10 May, 2023
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:32314
 
Court No. - 7
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 854 of 2023
 

 
Applicant :- Shivkaran Singh
 
Opposite Party :- Mr. Sunil Kumar Dobhaal, Addl. General Manager, Iti Ltd., Rae Bareli
 
Counsel for Applicant :- Saurabh Yadava,Hema Singh,Poonam Maurya
 

 
Hon'ble Abdul Moin,J.

Shri Satya Prakash Tiwari, Advocate has filed Vakalatnama in Court today on behalf of opposite party which is taken on record.

Heard.

Ms. Poonam Maurya, learned counsel for the applicant, contends that the judgment and order passed by the writ Court has been complied with and the contempt application has been rendered infructuous.

Accordingly, the contempt application is rejected. Notice is discharged.

Order Date :- 10.5.2023

Mohit Singh/-

 

 

 
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