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State Of U.P. Through Prin. Secy. ... vs Arun Kumar
2023 Latest Caselaw 7710 ALL

Citation : 2023 Latest Caselaw 7710 ALL
Judgement Date : 16 March, 2023

Allahabad High Court
State Of U.P. Through Prin. Secy. ... vs Arun Kumar on 16 March, 2023
Bench: Devendra Kumar Upadhyaya, Om Prakash Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- SPECIAL APPEAL No. - 119 of 2020
 

 
Appellant :- State Of U.P. Through Prin. Secy. Irrigation And Water And Ors.
 
Respondent :- Arun Kumar
 
Counsel for Appellant :- C.S.C.
 
Counsel for Respondent :- Mukund Tewari
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Om Prakash Shukla,J.

Heard learned counsel representing the appellant and Shri Mukund Tewari, learned counsel representing the respondents.

Learned counsel for the parties agree that the controversy involved in this appeal is the same, which engages the attention of this Court in Special Appeal No.120 of 2020, which has been decided by us by passing the judgment today.

Accordingly, this appeal is also disposed of in terms of the judgment passed by us today i.e. 16.3.2023 in Special Appeal No. 120 of 2020, State Of U.P. and others v. Satya Narain and others.

Order Date :- 16.3.2023

Anupam/KR

 

 

 
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