Rakesh And 2 Others vs State Of U.P. And Another
2023 Latest Caselaw 6873 ALL

Citation : 2023 Latest Caselaw 6873 ALL
Judgement Date : 2 March, 2023

Allahabad High Court

Rakesh And 2 Others vs State Of U.P. And Another on 2 March, 2023

Bench: Syed Aftab Rizvi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL REVISION No. - 3720 of 2022
 

 
Revisionist :- Rakesh And 2 Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Revisionist :- Dur Vijay Singh,Sr. Advocate
 
Counsel for Opposite Party :- G.A.,Manish Kumar Mishra
 

 
Hon'ble Syed Aftab Husain Rizvi,J.

Rejoinder affidavit filed by the revisionists is taken on record.

Heard learned counsel for the revisionists as well as learned counsel appearing for opposite party no. 2 and Mr. Om Prakash, learned AGA for the State.

Judgment reserved.

Order Date :- 2.3.2023

Ruhi

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