Smt. Preeti Srivastava vs Special C.J.M. (Custom). Distt. ...
2023 Latest Caselaw 19056 ALL

Citation : 2023 Latest Caselaw 19056 ALL
Judgement Date : 25 July, 2023

Allahabad High Court

Smt. Preeti Srivastava vs Special C.J.M. (Custom). Distt. ... on 25 July, 2023

Bench: Shree Prakash Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 


?Neutral Citation No. - 2023:AHC-LKO:48863
 

 
Court No. - 28
 

 
Case :- APPLICATION U/S 483 No. - 423 of 2023
 

 
Applicant :- Smt. Preeti Srivastava
 
Opposite Party :- Special C.J.M. (Custom). Distt. Court Distt. Lko. And Another
 
Counsel for Applicant :- Vijay Kumar Asthana,Km. Gitanjali Shukla
 

 
Hon'ble Shree Prakash Singh,J.

Learned counsel appearing for the applicant submits that he may be permitted to withdraw the instant application with liberty to file a fresh application.

Learned A.G.A. appearing for the State has no objection to the contention aforesaid.

In view of the aforesaid submissions, the instant application is dismissed as not pressed with liberty to file a fresh application.

Office is directed to return the certified copies of documents including the Judgments of the trial courts, if any, to the learned counsel for the applicant, within a week.

Order Date :- 25.7.2023

AKS