Raghuraj Singh vs Mukesh Singh And 4 Others
2023 Latest Caselaw 17802 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:140901
 
Court No. - 1
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2163 of 2023
 

 
Petitioner :- Raghuraj Singh
 
Respondent :- Mukesh Singh And 4 Others
 
Counsel for Petitioner :- Sarveshwar Singh,Jitendra Pal Singh Jadaun
 

 
Hon'ble Jayant Banerji,J.

This petition has been filed seeking following relief:-

"It is, therefore, most respectfully prayed that this Hon'ble Court may graciously be pleased to set aside the judgment and order dated 8.2.2023 passed by the learned Additional District and Sessions Judge (Court no. 10) Aligarh in Misc. Appeal No. 45 of 2019 (Annexure No. 8 of the writ petition)."

Learned counsel for the petitioner states that certain errors have crept in this petition that cannot be addressed by filing repeated amendment applications. He, therefore, prays that he may be permitted to withdraw this petition with liberty to file a fresh making proper avements and impleading proper parties with proper affidavit within a period of one week from today.

The petition is, accordingly, dismissed as withdrawn with the aforesaid liberty.

Certified copies of the documents shall be returned to the petitioner as per the rules after retaining photo copies thereof.

Order Date :- 17.7.2023

sfa/

(Jayant Banerji, J)