Munna Prasad And 3 Others vs United India Insurance Co. Ltd. ...
2023 Latest Caselaw 16998 ALL

Citation : 2023 Latest Caselaw 16998 ALL
Judgement Date : 10 July, 2023

Allahabad High Court

Munna Prasad And 3 Others vs United India Insurance Co. Ltd. ... on 10 July, 2023

Bench: Kaushal Jayendra Thaker





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Court No. - 44
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3322 of 2006
 

 
Appellant :- Munna Prasad And 3 Others
 
Respondent :- United India Insurance Co. Ltd. And 2 Others
 
Counsel for Appellant :- Sharve Singh
 
Counsel for Respondent :- Satish Chaturvedi,Saurabh Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Office to list F.A.F.O No. 3171 of 2006. The earlier order dated 15.05.2023 is recalled as is not covered by the judgment of U.P. State Road Transport Corporation Vs. Kulsum and others, 2011(8) S.C.C. 142.

Office to list the same on 26.07.2023 on which date the officers of both U.P.S.R.T.C and United India Insurance Co. Ltd. shall remain present for conciliation.

Order Date :- 10.7.2023

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