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Kailash Prasad Tewari vs State Of U.P. Thru Secy. And ...
2023 Latest Caselaw 2843 ALL

Citation : 2023 Latest Caselaw 2843 ALL
Judgement Date : 27 January, 2023

Allahabad High Court
Kailash Prasad Tewari vs State Of U.P. Thru Secy. And ... on 27 January, 2023
Bench: Suneet Kumar, Rajendra Kumar-Iv



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- WRIT - C No. - 53996 of 2012
 

 
Petitioner :- Kailash Prasad Tewari
 
Respondent :- State Of U.P. Thru Secy. And Another
 
Counsel for Petitioner :- S.V. Goswami,Pradeep Kumar Singh
 
Counsel for Respondent :- C.S.C.,Abhinava Krishna Srivastava,Saroj Yadav,Smt. Chandra Kala Chaturvedi,Vivek Verma
 

 
Hon'ble Suneet Kumar,J.

Hon'ble Rajendra Kumar-IV,J.

Order on Civil Misc. Impleadment Application No. 2 of 2019

Application is allowed.

Let the necessary impleadment be carried out within a week.

Order on Writ Petition

Heard Shri P.K. Singh, learned counsel for the petitioner, Ms. Manisha Tripathi holding brief of Ms. Chandra Kala Tripathi, learned counsel appearing for the State-respondents and Shri Abhivav Krishna Srivastava, learned counsel appearing for the Development Authority.

Judgment reserved.

Order Date :- 27.1.2023

Mukesh Pal

 

 

 
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