Ramesh Chandra And Another vs State Of U.P. And Others
2023 Latest Caselaw 1941 ALL

Citation : 2023 Latest Caselaw 1941 ALL
Judgement Date : 18 January, 2023

Allahabad High Court

Ramesh Chandra And Another vs State Of U.P. And Others on 18 January, 2023

Bench: Suneet Kumar, Rajendra Kumar-Iv




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 42
 

 
Case :- WRIT - A No. - 37696 of 2012
 

 
Petitioner :- Ramesh Chandra And Another
 
Respondent :- State of U.P. and Others
 
Counsel for Petitioner :- Prabhakar Sinha,Ashish Kumar Srivastava,Pankaj Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

Hon'ble Rajendra Kumar-IV,J.

Heard learned counsel for the parties.

Learned counsel appearing for the parties submit that the controversy involved in the present petition is squarely covered by the judgment and order passed today in Writ - A No. 39837 of 2016 (State of U.P. and Others Vs. State Public Services Tribunal and others).

The writ petition is disposed of in terms of judgment and order passed today in Writ - A No. 39837 of 2016 (State of U.P. and Others Vs. State Public Services Tribunal and others).

Order Date :- 18.1.2023

Mukesh Pal