Smt. Savita Mittal vs State Of Up Through Collector ...
2023 Latest Caselaw 5305 ALL

Citation : 2023 Latest Caselaw 5305 ALL
Judgement Date : 16 February, 2023

Allahabad High Court

Smt. Savita Mittal vs State Of Up Through Collector ... on 16 February, 2023

Bench: Saurabh Shyam Shamshery




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - C No. - 13810 of 2021
 

 
Petitioner :- Smt. Savita Mittal
 
Respondent :- State Of Up Through Collector Bijnor And 2 Others
 
Counsel for Petitioner :- Prateek Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Saurabh Shyam Shamshery,J.

Heard Sri Prateek Kumar, learned counsel for petitioner and learned Standing Counsel appearing on behalf of State-respondents.

Judgment Reserved.

Order Date :- 16.2.2023

P. Pandey

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