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Lal Ji And Another vs Smt.Amarawati Devi
2023 Latest Caselaw 36274 ALL

Citation : 2023 Latest Caselaw 36274 ALL
Judgement Date : 21 December, 2023

Allahabad High Court

Lal Ji And Another vs Smt.Amarawati Devi on 21 December, 2023

Author: Jayant Banerji

Bench: Jayant Banerji





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:241994
 
Court No. - 1
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 10415 of 2023
 

 
Petitioner :- Lal Ji And Another
 
Respondent :- Smt.Amarawati Devi
 
Counsel for Petitioner :- Girish Kumar Gupta,Ankit Katiyar
 

 
Hon'ble Jayant Banerji,J.
 

1. Heard Shri Lok Nath Shukla (Advocate Roll- A/L 0080/12), Advocate holding brief of Shri G.K. Gupta, learned counsel for the petitioners.

2. This petition has been filed seeking the following relief:

"(i) Issue an order or direction in the appropriate nature directing the Court below i.e. Additional Sessions Judge/Special Judge (A/C So Act), Court No.1/M.P./M.L.A., Varanasi to expedite the hearing and decide the Civil Appeal No. 124 of 2012 (Lal Ji and another Vs. Smt. Amarawati Devi) pending before him finally on day to day basis within time-bound period, if possible within a period of three months."

3. It appears that an appeal was filed in the court of District Judge, being Civil Appeal No.124 of 2012 (Lal Ji and another Vs. Smt. Amarawati Devi) under Section 96 of the Code of Civil Procedure against the judgment and decree dated 21.9.2012 passed in Original Suit No.122 of 1987 (Moti Vs. Chhedi), which appeal is stated to be pending since 18.10.2012.

4. A prayer has been made for expeditious disposal of the appeal. As is reflected from perusal of the order-sheet, the advocates are repeatedly abstaining from work.

5. Learned brief holder states that the advocate of the appellant will not seek any adjournment and will appear before the court on the dates fixed.

6. The court concerned is requested to consider the appeal and pass appropriate orders in accordance with law.

7. No specific direction, as sought for, is required. This petition is, accordingly, disposed of.

Order Date :- 21.12.2023

K.K.Tiwari

(Jayant Banerji, J.)

 

 

 
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