Smt. Neelam Dixit And Others vs Kumarpal Singh And Others
2023 Latest Caselaw 34471 ALL

Citation : 2023 Latest Caselaw 34471 ALL
Judgement Date : 9 December, 2023

Allahabad High Court

Smt. Neelam Dixit And Others vs Kumarpal Singh And Others on 9 December, 2023

Author: Neeraj Tiwari

Bench: Neeraj Tiwari





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2023:AHC:233597
 
Before National Lok Adalat, 
 
High Court of Judicature at Allahabad
 

 
Case :- FIRST APPEAL FROM ORDER No. - 91 of 2020
 

 
Appellant :- Smt. Neelam Dixit And Others
 
Respondent :- Kumarpal Singh And Others
 
Counsel for Appellant :- B.P.Verma
 
Counsel for Respondent :- Vijay Prakash Mishra
 

 
Hon'ble Neeraj Tiwari,J.

Mr. Nitin Kumar Agrawal, Advocate

1. Heard learned counsel for the parties.

2. The present appeal had been filed by the Claimants/ Appellants seeking enhancement of the Award passed by MACT Mathura.

3. The Claimants/Appellants and the Insurance Cos./Respondents have arrived at a settlement/ compromise whereby the present appeal is being settled for full and final consideration of Rs. 3,20,000/- (Rs. Three Lakh and Twenty thousand only) over and above the amount which has already been received by the Claimants/ Appellants in terms of the Judgment/ Award in the lower court.

4. Out of total amount of Rs. 3,20,000/-(Rs. Three Lakh and Twenty thousand only), 50 percent amount, i.e. 1,60,000/-(Rs. One Lakh and Sixty thousand only) shall be paid by the respondent No. 4-A and remaining 50 percent amount, i.e. 1,60,000/- (Rs. One Lakh and Sixty thousand only) shall be paid by the respondent No. 6 in terms of paragraph No. 3 of this order.

5. Nothing beyond the above shall be payable to the appellants by the Insurance Companies.

6. The said settlement/compromise is being arrived at between the parties through mutual consent, of their own free will and without any undue influence/coercion.

7. Parties to act as per compromise deed.

8. This appeal is disposed off in view of the settlement between the parties.

(Mr. Nitin Kumar Agrawal, Advocate) (Hon'ble Neeraj Tiwari,J)

Order Date :- 9.12.2023

ADY