Kulraj Singh Dhami vs Sunil Kumar Dobhal, Unit ...
2023 Latest Caselaw 11972 ALL

Citation : 2023 Latest Caselaw 11972 ALL
Judgement Date : 19 April, 2023

Allahabad High Court

Kulraj Singh Dhami vs Sunil Kumar Dobhal, Unit ... on 19 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 271 of 2023
 
Applicant :- Kulraj Singh Dhami
 
Opposite Party :- Sunil Kumar Dobhal, Unit Head/Addl. General Manager-R.B., I.T.I. Ltd. Rae Bareli
 
Counsel for Applicant :- Raj Mani Dubey
 
Counsel for Opposite Party :- Nidhi Singh,Satya Prakash Tiwari
 

 
Hon'ble Abdul Moin,J.

Heard.

Sri Raj Mani Dubey, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 21.10.2022 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 19.4.2023

J.K. Dinkar

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