Ahmad Sher vs State Of U.P.
2023 Latest Caselaw 11828 ALL

Citation : 2023 Latest Caselaw 11828 ALL
Judgement Date : 19 April, 2023

Allahabad High Court

Ahmad Sher vs State Of U.P. on 19 April, 2023

Bench: Kaushal Jayendra Thaker, Umesh Chandra Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL APPEAL No. - 4697 of 2015
 

 
Appellant :- Ahmad Sher
 
Respondent :- State of U.P.
 
Counsel for Appellant :- Maohammd Nadeem,Abhishek Tripathi
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Hon'ble Umesh Chandra Sharma,J.

Heard learned counsel for the appellant and learned A.G.A for the State.

Judgment reserved for pronouncement on 28.04.20223.

Order Date :- 19.4.2023

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