Citation : 2023 Latest Caselaw 11155 ALL
Judgement Date : 13 April, 2023
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 8 Case :- CONTEMPT APPLICATION (CIVIL) No. - 2690 of 2022 Applicant :- Jagdeo Prasad Opposite Party :- Sri Sanjai Kumar Singh, Senior Finance Acc. Officer, U.P. Avas Evam Vikas Parishad, Lko.And Another Counsel for Applicant :- Salik Ram Yadav Counsel for Opposite Party :- Umesh Chandra Pandey,Umesh Chandra Pandey Hon'ble Abdul Moin,J.
Heard Shri Salik Ram Yadav, learned counsel for the petitioner and Shri Umesh Chandra Pandey, learned counsel for the respondents.
Learned counsel for the petitioner contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.
Accordingly, the contempt petition is dismissed. The notices, if any, are discharged.
Order Date :- 13.4.2023
S. Shivhare
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