Laxman Singh Bhadauriya vs Controlling Authority And Others
2023 Latest Caselaw 11133 ALL

Citation : 2023 Latest Caselaw 11133 ALL
Judgement Date : 13 April, 2023

Allahabad High Court

Laxman Singh Bhadauriya vs Controlling Authority And Others on 13 April, 2023

Bench: Umesh Chandra Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- WRIT - C No. - 18684 of 2010
 

 
Petitioner :- Laxman Singh Bhadauriya
 
Respondent :- Controlling Authority And Others
 
Counsel for Petitioner :- S.N. Dubey,Amit Kumar Srivastava,S.K. Singh Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Umesh Chandra Sharma, J.

Heard learned counsel for the parties.

List on 18.4.2023 for delivery of judgment.

Order Date :- 13.4.2023

Vinod.

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