Sufiya vs Sunil Kumar Verma B.M. Dist. ...
2023 Latest Caselaw 10987 ALL

Citation : 2023 Latest Caselaw 10987 ALL
Judgement Date : 12 April, 2023

Allahabad High Court

Sufiya vs Sunil Kumar Verma B.M. Dist. ... on 12 April, 2023

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2548 of 2019
 

 
Applicant :- Sufiya
 
Opposite Party :- Sunil Kumar Verma B.M. Dist. Co-Operative Bank Ltd. Bahraich
 
Counsel for Applicant :- Ajey Singh
 
Counsel for Opposite Party :- Neeraj Chaurasiya
 

 
Hon'ble Abdul Moin,J.

Shri Ajey Singh, learned counsel for the petitioner, contends that the judgment and order passed by the writ Court has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed as infructuous. The notices, if any, are discharged.

Order Date :- 12.4.2023

S. Shivhare

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