Riyaz Ahmad And Another vs State Of U.P. And Another
2023 Latest Caselaw 10769 ALL

Citation : 2023 Latest Caselaw 10769 ALL
Judgement Date : 11 April, 2023

Allahabad High Court

Riyaz Ahmad And Another vs State Of U.P. And Another on 11 April, 2023

Bench: Samit Gopal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 71
 

 
Case :- APPLICATION U/S 482 No. - 7785 of 2023
 

 
Applicant :- Riyaz Ahmad And Another
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Majahar Ali
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Samit Gopal,J.

List revised.

Heard Sri Mazhar Ali, learned counsel for the applicants and Sri U.P. Singh, learned A.G.A. for the State and perused the record.

Learned counsel for the applicant submits that in view of the judgment rendered in Criminal Appeal No. 1586 of 2015 (Pradeep Kumar Gupta vs. State of U.P.), decided on 12.5.2015, the present application U/s 482 Cr.P.C. be dismissed and withdrawn as he intends to seek appropriate remedy available under the law.

Prayer is allowed.

The certified copies be returned by the office as per rules.

Order Date :- 11.4.2023

Faridul

(Samit Gopal, J.)

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