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Narendra Narain Mishra vs Vikas Gothalwal Managing ...
2022 Latest Caselaw 19053 ALL

Citation : 2022 Latest Caselaw 19053 ALL
Judgement Date : 28 November, 2022

Allahabad High Court
Narendra Narain Mishra vs Vikas Gothalwal Managing ... on 28 November, 2022
Bench: Abdul Moin



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 11 of 2021
 

 
Applicant :- Narendra Narain Mishra
 
Opposite Party :- Vikas Gothalwal Managing Director U.P. Jal Nigam Lko.And Anr.
 
Counsel for Applicant :- Savita Jain
 

 
Hon'ble Abdul Moin,J.

Heard Ms.Savita Jain, learned counsel for the applicant.

Ms.Savita Jain, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 06.08.2019 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 28.11.2022

Pachhere/-

 

 

 
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