Brij Kishore Singh vs Vikas Gothalwal M.D. U.P. Jal ...
2022 Latest Caselaw 19051 ALL

Citation : 2022 Latest Caselaw 19051 ALL
Judgement Date : 28 November, 2022

Allahabad High Court

Brij Kishore Singh vs Vikas Gothalwal M.D. U.P. Jal ... on 28 November, 2022

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 201 of 2021
 

 
Applicant :- Brij Kishore Singh
 
Opposite Party :- Vikas Gothalwal M.D. U.P. Jal Nigam Lucknow And Anr.
 
Counsel for Applicant :- Savita Jain
 

 
Hon'ble Abdul Moin,J.

Heard Ms.Savita Jain, learned counsel for the applicant.

Ms.Savita Jain, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 03.02.2020 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 28.11.2022

Pachhere/-

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