Smt. Asha Devi vs Shri Hemant Rao Dist. Basic Edu. ...
2022 Latest Caselaw 19049 ALL

Citation : 2022 Latest Caselaw 19049 ALL
Judgement Date : 28 November, 2022

Allahabad High Court

Smt. Asha Devi vs Shri Hemant Rao Dist. Basic Edu. ... on 28 November, 2022

Bench: Abdul Moin




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 1090 of 2020
 

 
Applicant :- Smt. Asha Devi
 
Opposite Party :- Shri Hemant Rao Dist. Basic Edu. Officer Hardoi And Anr.
 
Counsel for Applicant :- Mewa Ram Satyarihi,Arvind Kumar Bhandari,Girijesh Kumar Chauhan
 
Counsel for Opposite Party :- Ajay Kumar
 

 
Hon'ble Abdul Moin,J.

Heard Sri Girijesh Kumar Chauhan, learned counsel for the applicant.

Sri Girijesh Kumar Chauhan, learned counsel for the applicant contends that the judgment and order passed by the writ Court dated 25.02.2020 has been complied with and the contempt petition has been rendered infructuous.

Accordingly, the contempt petition is dismissed. The notices are discharged.

Order Date :- 28.11.2022

Pachhere/-

Download the LatestLaws.com Mobile App