Munni Devi vs Swami Narayan Upadhyay And Anr.
2022 Latest Caselaw 3378 ALL

Citation : 2022 Latest Caselaw 3378 ALL
Judgement Date : 18 May, 2022

Allahabad High Court

Munni Devi vs Swami Narayan Upadhyay And Anr. on 18 May, 2022

Bench: Ram Krishna Gautam




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 136 of 2013
 

 
Applicant :- Munni Devi
 
Opposite Party :- Swami Narayan Upadhyay And Anr.
 
Counsel for Applicant :- Indra Raj Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ram Krishna Gautam,J.

Even after revised list none is to press this application under Section 372 Cr.P.C. with prayer for leave to appeal. The judgment in Criminal Appeal No. 1441 of 2013, has already been decided.

As none is to press hence, dismissed for want of prosecution.

Order Date :- 18.5.2022

Deepak/

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