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Gaurav Singh vs State Of U.P.
2022 Latest Caselaw 2555 ALL

Citation : 2022 Latest Caselaw 2555 ALL
Judgement Date : 11 May, 2022

Allahabad High Court
Gaurav Singh vs State Of U.P. on 11 May, 2022
Bench: Ram Krishna Gautam



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 52880 of 2019
 

 
Applicant :- Gaurav Singh
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Uttam Singh,Swati Agrawal Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ram Krishna Gautam,J.

Learned counsel for the applicant mentioned that this bail application has become infructuous because of judgment of acquittal by the trial Court.

Accordingly, this bail application is being dismissed as infructuous.

Order Date :- 11.5.2022

Deepak/

 

 

 
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