Raja Ram vs State Of U.P. And Others
2022 Latest Caselaw 2548 ALL

Citation : 2022 Latest Caselaw 2548 ALL
Judgement Date : 11 May, 2022

Allahabad High Court

Raja Ram vs State Of U.P. And Others on 11 May, 2022

Bench: Ram Krishna Gautam




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 89
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 106 of 2012
 

 
Applicant :- Raja Ram
 
Opposite Party :- State of U.P. and Others
 
Counsel for Applicant :- R.B. Sahai,A. Sahai
 
Counsel for Opposite Party :- Govt. Advocate,Pradeep Kumar Singh
 

 
Hon'ble Ram Krishna Gautam,J.

Even after revised list, none is there to press this application.

It is an application filed under Section 372 of Cr.P.C. for leave to appeal against judgment of acquittal and is pending since 2012.

Accordingly, this application is dismissed for want of prosecution.

Order Date :- 11.5.2022

Kamarjahan

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