Digamber vs Sukkha
2022 Latest Caselaw 2436 ALL

Citation : 2022 Latest Caselaw 2436 ALL
Judgement Date : 9 May, 2022

Allahabad High Court

Digamber vs Sukkha on 9 May, 2022

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2369 of 2022
 

 
Petitioner :- Digamber
 
Respondent :- Sukkha
 
Counsel for Petitioner :- Pratima Srivastava,Ashish Kumar Srivastava
 

 
Hon'ble Salil Kumar Rai,J.

The present petition has been filed for a direction to the trial court for disposal of Original Suit No. 147 of 2020.

In pursuance to the previous order dated 7th April, 2022, the Civil Judge (Senior Division), Mathura has submitted a report dated 12th April, 2022 informing that the suit has been disposed of vide its judgment and decree dated 12.4.2022, itself.

In light of the aforesaid, no orders as sought in the present petition are required to be issued. The petition has become infructuous and is dismissed as such.

Order Date :- 9.5.2022

Satyam

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