Mobin And Others vs State Of U.P. And Another
2022 Latest Caselaw 2432 ALL

Citation : 2022 Latest Caselaw 2432 ALL
Judgement Date : 9 May, 2022

Allahabad High Court

Mobin And Others vs State Of U.P. And Another on 9 May, 2022

Bench: Umesh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 82
 

 
Case :- APPLICATION U/S 482 No. - 6379 of 2008
 

 
Applicant :- Mobin And Others
 
Opposite Party :- State of U.P. and Another
 
Counsel for Applicant :- Mohd. Wasim
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Umesh Kumar,J.

None appears except learned A.G.A.

The matter pertains to the year 2008. It seems that the applicants are least interested in final disposal of the case and no purpose would be served to keep this petition pending.

In view of the above, this application is dismissed for want of prosecution.

Interim order, if any, stands discharged.

However, the applicants shall be at liberty to move recall application, if the matter still survives.

Certify this judgment to the lower Court immediately.

Order Date :- 9.5.2022

MN/-

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