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Rakesh Barnwal And Another vs Manju Devi And Another
2022 Latest Caselaw 2109 ALL

Citation : 2022 Latest Caselaw 2109 ALL
Judgement Date : 5 May, 2022

Allahabad High Court
Rakesh Barnwal And Another vs Manju Devi And Another on 5 May, 2022
Bench: J.J. Munir



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2651 of 2022
 

 
Petitioner :- Rakesh Barnwal And Another
 
Respondent :- Manju Devi And Another
 
Counsel for Petitioner :- Aalok Kumar Srivastava
 

 
Hon'ble J.J. Munir,J.

Perused the report dated 04.05.2022 submitted by the Additional District Judge/Special Judge (E.C. Act), Court No. 4, Deoria. It is gratifying to note that the learned Judge has finally heard and decided Rent Control No. 2 of 2014 vide judgment dated 04.05.2022.

In this view of the matter, no further orders are required to be made.

The petition, accordingly, is consigned to records.

Let this order be communicated to the Additional District Judge/Special Judge (E.C. Act), Court No. 4, Deoria by the Office within 48 hours, without fail.

Order Date :- 5.5.2022

I. Batabyal

 

 

 
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