Citation : 2022 Latest Caselaw 6605 ALL
Judgement Date : 12 July, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 18 Case :- CONTEMPT APPLICATION (CIVIL) No. - 1175 of 2020 Applicant :- Lal Pradeep Singh Opposite Party :- Dr. Rupesh Kumar District Magistrate Pratapgarh Counsel for Applicant :- Rajendra Pratap Singh,Surendra Pratap Singh Hon'ble Jaspreet Singh,J.
Heard learned counsel for the petitioner and Shri Mohit. Jauhari, learned Standing Counsel who submits that the order passed by the learned Single Judge was assailed before a Division Bench of this Court wherein Special Appeal No.275 of 2020 has been allowed by means of judgment dated 06.07.2022 and the matter has been remanded to the Single Judge afresh consideration.
In this view of the matter, the instant contempt petition does not survive. Consequently it is dismissed.
Order Date :- 12.7.2022
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