Smt.Shanti Devi vs State Of U.P.
2022 Latest Caselaw 70 ALL

Citation : 2022 Latest Caselaw 70 ALL
Judgement Date : 3 February, 2022

Allahabad High Court

Smt.Shanti Devi vs State Of U.P. on 3 February, 2022

Bench: Dinesh Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 8
 

 
Case :- WRIT - C No. - 3000068 of 1993
 

 
Petitioner :- Smt.Shanti Devi
 
Respondent :- State of U.P.
 
Counsel for Petitioner :- Girish Chandra Sinha,Shri Pal Singh
 
Counsel for Respondent :- Krishna Kumar Dwivedi,Krishna Kumar Dwivedi
 

 
Hon'ble Dinesh Kumar Singh,J.

1.Sri Girish Chandra Sinha, learned counsel for the petitioner submits that it would be better if this petition is heard when the court functions physically as several judgments are required to be cited by both the parties.

2. Considering the aforesaid submission of learned counsel for the petitioner, list this petition after two weeks for final disposal.

Order Date :- 3.2.2022

AKS

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