Brij Kishor Yadav vs State Of U.P.
2022 Latest Caselaw 9751 ALL

Citation : 2022 Latest Caselaw 9751 ALL
Judgement Date : 8 August, 2022

Allahabad High Court

Brij Kishor Yadav vs State Of U.P. on 8 August, 2022

Bench: Ajit Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 77
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26996 of 2022
 

 
Applicant :- Brij Kishor Yadav
 
Opposite Party :- State of U.P.
 
Counsel for Applicant :- Kuldeep Singh Yadav
 
Counsel for Opposite Party :- G.A.,Lal Mani
 

 
Hon'ble Ajit Singh,J.

Order on correction application no. 3 of 2022.

Heard learned counsel for the applicant.

This correction application has been filed for correcting the order dated 29.7.2022.

The judgment/order dated 29.7.2022 will stand corrected as follows.

On page 1st in 2nd line of 2nd paragraph '2020' shall be read as '2022'. On the same page in 2nd line of 3rd paragraph 'section 2/3' is deleted.

The correction application is accordingly allowed.

Order Date :- 8.8.2022

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